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[Cites 0, Cited by 0] [Section 9D(16)] [Section 9D] [Entire Act]

State of Tamilnadu - Subsection

Section 9D(16)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)in sub-section (3), in clause (a), in item (iii), for the expression "as he may think fit", the expression 'as they may think fit" shall be substituted;