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State of Andhra Pradesh - Section

Section 133 in Andhra Pradesh Panchayat Raj Act, 1994

133. Testing of weights and measures.

- The Executive Authority or any person authorised by him may examine and test the weights and measures used in the markets and shops in the village with a view to the prevention and punishment of offences relating to such weights and measures under Chapter XIII of the Indian Penal Code (Central Act 45 of 1860).