Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 6 June, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2289 OF 2017
Paper Box Company Of India And Kamal ....Petitioner
Bhatiya
V/S
Fr. Anthony D'souza And 8 Ors ....Respondent
WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr. Prasad Dhakephalkar, Senior Counsel along with Mr. Ashish Gatagat , Mr. Vivek Shiralkar, Ms. Prachi Mhatre and Ms.Yashoda Desai i/by M/s. Shiralkar & Co., Advocate for the Petitioner in WP/2289/2017 Mr. Navroz Seervai, Senior Counsel along with Ms. Nupur Jalan and Mr. Saket Mone, Mr. Vishesh Kalra i/by M/s. Vidhi Partners, Advocate for the Petitioner in WP/2050/2018 Mr. Zal Andhyarujina along with Mr. Ayush Khandelwal i/by M/s. Lodha Legal, Advocates for the Respondent Nos.3 to 6 in both Writ Petitions Mr. Aspi Chinoy, Senior Counsel along with Mr. Aditya Khanna, Ravites C. Shobhana Narayan i/by M/s. Khaitan and co., Advocates for the Respondent No. 7 in both Writ Petitions Mr. S. B. Gore, Asst. Government Pleader, state, Advocate for the Respondent Nos. 9 and 10 in both Writ Petitions CORAM : R.D. DHANUKA, J Page 1/2 ::: Uploaded on - 06/06/2019 ::: Downloaded on - 07/06/2019 04:15:14 ::: DATE : 6th June, 2019 P.C. :
Stand Over to 20th June, 2019 at 3 p.m. ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 06/06/2019 ::: Downloaded on - 07/06/2019 04:15:14 :::