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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(2) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(2)Such college or institute shall, invite application from the eligible candidates and prepare an inter-se merit-list in the following order, namely:-
(i)names of the candidates whose name appears in the merit list of the Admission Committee,
(ii)candidates who has cleared the Qualifying Examination in the supplementary examination.