Section 20 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013
20. Vacant Seats.
(1)After offering admission to all the candidates whose names appear in the merit list or after completion of the admission process, if the seats remain vacant, such vacant seats shall be filled by the college or institute, in accordance with the directions of the Admission Committee, and in the manner prescribed in sub-rule (2).(2)Such college or institute shall, invite application from the eligible candidates and prepare an inter-se merit-list in the following order, namely:-(i)names of the candidates whose name appears in the merit list of the Admission Committee,(ii)candidates who has cleared the Qualifying Examination in the supplementary examination.
