Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(1) in The Special Economic Zone Authority Rules, 2009 (1)In these rules, unless the context otherwise requires, -(a)"Act" means the Special Economic Zones Act, 2005 (28 of 2005);(b)"Secretary" means the Secretary to the Authority.
