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[Cites 0, Cited by 0] [Section 5(13)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(13)(iii) in The Tamil Nadu Electricity Supply Code, 2004

(iii)The services which draw electricity from TNEB Grid for using welding sets during the restricted hours shall be charged at the rates specified by the Commission from time to time.]