(1)Every institution will, so far as possible, provide -(a)sufficient means of separating the inmates in single cubicles at night;(b)adequate accommodation for post-adolescents, separate from that for adolescents;(c)proper sanitary arrangement, water supply, food, clothing, bedding for the inmates detained therein;(d)the means of giving such inmates industrial training;(e)barracks or other suitable buildings to be used as a school for imparting education to inmates;(f)proper segregation wards for the quarantine of newly admitted inmates;(g)an infirmary, hospital, or proper place for the treatment of the sick;(h)proper infectious diseases ward or wards.
