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State of Haryana - Section

Section 14 in The Punjab Borstal Rules

14. Separate sleeping accommodation, water supply and sanitary and other arrangements.

(1)Every institution will, so far as possible, provide -
(a)sufficient means of separating the inmates in single cubicles at night;
(b)adequate accommodation for post-adolescents, separate from that for adolescents;
(c)proper sanitary arrangement, water supply, food, clothing, bedding for the inmates detained therein;
(d)the means of giving such inmates industrial training;
(e)barracks or other suitable buildings to be used as a school for imparting education to inmates;
(f)proper segregation wards for the quarantine of newly admitted inmates;
(g)an infirmary, hospital, or proper place for the treatment of the sick;
(h)proper infectious diseases ward or wards.
(2)Each cubicle should have a verandah or open enclosure in front of it.
(3)The quarantine yard and the infectious diseases ward referred to in clauses (f) and (h) respectively, of sub-rule (1) above should have as far as possible direct communication with the hospital yard in order that the cases of illness be removed direct to and from the hospital without entering any other part of the Borstal Institution.