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[Cites 0, Cited by 0] [Section 22B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22B(2) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(2)Where an institution which has already' been affiliated at the commencement of the Uttar Pradesh Pravidhik Shiksha (Sanshodhan) Adhiniyam, 1974, fails to comply' with the provisions of sub-section (1) within the period provided therefor, the Director shall send a notice to such institution requiring it to submit the Scheme of Administration within a further period of three months;Provided that on a representation by the affiliated institution prior to the expiry of the extended period, the Director may, in his discretion, allow a further extension for a period of three months.