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State of Uttar Pradesh - Section

Section 22B in The U.P. Pravidhik Shiksha Adhiniyam, 1962

22B. Period within which the Scheme of Administration shall be submitted.

(1)In the case of an institution already affiliated at the date of commencement of the Uttar Pradesh Pravidhik Shiksha (Sanshodhan) Adhiniyam, 1974, a draft of the Scheme of Administration shall be prepared and submitted to the Director for his approval in accordance with Section 22-C within six months from the said commencement and in all other cases along with the application for affiliation.
(2)Where an institution which has already' been affiliated at the commencement of the Uttar Pradesh Pravidhik Shiksha (Sanshodhan) Adhiniyam, 1974, fails to comply' with the provisions of sub-section (1) within the period provided therefor, the Director shall send a notice to such institution requiring it to submit the Scheme of Administration within a further period of three months;Provided that on a representation by the affiliated institution prior to the expiry of the extended period, the Director may, in his discretion, allow a further extension for a period of three months.
(3)If the scheme is not submitted within the time allowed, the Director shall take action in accordance with Clause (a) or Clause (b) of sub-section (3) of Section 22-D.