Section 85(2)(c) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Tamilnadu - Subsection

Section 85(2)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)The expenditure on inaugural function not connected with building or project shall not exceed one-tenth of one per cent of the working capital or of the business turnover, whichever is higher, of the society at the end of the year preceding the year of function:

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State of Tamilnadu - Subsection

Section 85(2)(c) in Tamil Nadu Co-operative Societies Rules, 1988