Section 2(b) in Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986

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State of Tamilnadu - Subsection

Section 2(b) in Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986

(b)"cultivating tenant" means-

(i)a cultivating tenant as defined in clause (aa) of section 2 of the Tenants Protection Act; or

(ii)a cultivating tenant as defined in clause (5) of section 2 of the Public Trusts Act;