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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(4)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)lands comprised within a cantonment under the Cantonments Act, 1924 (No. 2 of 1924);