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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(a) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(a)to create a centre of excellence for providing medical care, educational and research facilities of a high order in the field of, medical science to benefit the rural population;