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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2)(b) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(b)For the candidates who are eligible for admission, sum of 40 percentage weightage of the aggregate marks of all subjects of the qualifying examination and the 60 percentage weightage of the marks obtained in the Construction Technology Aptitude Test shall be the merit marks for the Bachelor of Construction Technology Course.