Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Gujarat - Subsection

Section 107(4) in Gujarat State Council for Physiotherapy Rules, 2013

(4)nomination papers may be sent so as to reach to the undersigned on or before ...............(Hour) on the..........(Date) at........(Place)(it may please be noted that every candidate must deposit with the Officer a sum of rupees one thousand along with the nomination)