Himachal Pradesh High Court
Pawan Kumar Alias Bittu (Deceased) vs . Khem Raj & Ors. on 27 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Pawan Kumar alias Bittu (deceased) vs. Khem Raj & Ors.
CMP No. 3287 of 2022 in RSA No. 33 of 2016 .
27.04.2022 Present: Mr. Inder Sharma, Advocate, for the applicants/ appellants.
Mr. H. S. Rangra, Advocate, for respondent No. 1.
CMP(M) No. 341 of 2022 Learned counsel for respondent No. 1 pays for and is granted four weeks' time to file reply.
List on 25.05.2022.
(Tarlok Singh Chauhan) Judge April 27, 2022 (sanjeev) ::: Downloaded on - 27/04/2022 20:08:35 :::CIS