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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(4) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(4)However, the provisions of clauses (1), (2) & (3) are not applicable to boundary wall of jails, senatorial factories and educational institutions, like schools, colleges including the hostels, institutional and assembly buildings.