Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(vi) in General Conditions of Tariff and Schedules of Tariff (vi)Capacity of the Electric motor/energy consuming apparatus should be indicated in KW and not in BHP to workout the connected load.
