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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Himachal Pradesh - Subsection

Section 47(2)(ii) in The Himachal Pradesh Police Act, 2007

(ii)inspection at least twice a year by a Gazetted Officers of the District, including one inspection by the Superintendent of Police personally, of each Police Station and Police Post in every District: