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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(1)The number of seats allotted to each district for returning the members in pursuance of clause (b) of sub-section (1) of section 148-B of the Act, shall be as indicated in Schedule 1.