Section 10 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
10. Building Plan for Multi-storeyed Buildings / Special Buildings.
- For Multi-storeyed Buildings, which are above 4 storeyed or buildings above 15m.in height, the following additional information shall be furnished / indicated in the building plans:-(i)access to fire appliances / vehicles with details of vehicular turning circle / and clear motorable access way around the building;(ii)size (width) of main and alternate staircase along with balcony approach, corridor, ventilated lobby approach;(iii)location and details of lift enclosures;(iv)location and size of fire lift;(v)smoke stop lobby / door where provided;(vi)refuse chutes, refuse chamber, services duct, etc;(vii)vehicular parking spaces;(viii)refuge area, if any;(ix)details of building services - air conditioning system with position of dampers, mechanical ventilation system, electrical services, boilers, gas pipes etc;(x)details of exits including provision of ramps, etc. for hospitals and special risks;(xi)location of generator, transformer and switchgear room;(xii)smoke exhaust system if any;(xiii)details of fire alarm system network;(xiv)location of centralized control, connecting all fire alarm systems, built-in fire protection arrangements and public address systems, etc;(xv)location and dimension of static water storage tank and pump room;(xvi)location and details of fixed fire protection installations such as sprinklers, wet risers, hose reels, drenchers, CO2 installations etc;(xvii)location and details of first aid fire fighting equipment / installation;(xviii)the proper signs / symbols and abbreviation of all fire fighting systems shall be shown as per the relevant BIS codes;(xix)solar energy capture plan as prescribed in Schedule IV; and(xx)indemnity bond as prescribed in Schedule VII.
