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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(5) in Kerala Electricity Supply Code, 2005

(5)If the consumer or Licensee or other authorised persons discover that the protective seal of the metering equipment has been broken, he shall notify the other party (Licensee or consumer as the case may be) in writing immediately. The Licensee after receiving such notification shall replace the seal on the first occasion of visit and take meter reading.