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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(4) in Kamdhenu University Act, 2009

(4)The annual accounts so adopted shall be submitted by the Vice-Chancellor to the State Government for audit which shall cause an audit to be carried out by an auditor appointed by the State Government, in consultation with the Accountant General, Gujarat State.