Section 35(3)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

(c)his own clerks and such persons as the Polling Officer may from time to time admit for the purpose of identifying electors;

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