Madhya Pradesh High Court
Praveen Tiwari (Sharma) vs Smt. Anita Upadhyay on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH MA-874-2018 (PRAVEEN TIWARI (SHARMA) Vs SMT. ANITA UPADHYAY) 3 Indore, Dated : 18-05-2018 Parties through their counsel. Let record of Case No.9/2016 from the Court of Additional District Judge, Indore & Case No.34/2011 from the Court of 3rd Additional District Judge, Indore be called for.
sh List on 12.07.2018.
e IR to continue till the next date of hearing.
ad Pr (VIVEK RUSIA) JUDGE a hy ad M Jasleen of Digitally signed by Jasleen Singh Saluja rt Date: 2018.05.18 17:07:11 +05'30' ou C h ig H