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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(1)The meetings of the Town Vending Committee shall be held at least once in three months and at other shorter intervals as may be necessary to transact its business:Provided that the first meeting of a Town Vending Committee shall be convened by the Chairperson within 45 days from the date of its constitution.