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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(16) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(16)All the candidates called for Counselling shall produce the specified original documents along with duly attested photocopies and the Convenor of ECET(FDH) Admissions shall be entitled to cause verification of all the documents produced by the candidates.
(b)To Fill up Seates in Unaided Minority and Non-Minority Institutions who opted for ECET(FDH)-AC.