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State of Rajasthan - Section

Section 4 in Rajasthan Civil Services (Special Selection and Special Conditions of Service of Principal, Vice Principal, Senior Lecturer and Lecturer in the District Institute of Education and Training) (Amendment) Rules, 2013

4. Amendment of Rule 8.

- In Rule 8 of the said rules, for the existing expression "Schedule-I", wherever occurring, the expression "Schedule" shall be substituted.