Himachal Pradesh High Court
Eshan Thakur vs . State Of H.P. & Ors. on 20 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Eshan Thakur vs. State of H.P. & ors.
CWP No. 5265 of 2023 20.10.2023 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for respondents No.1 to 3/ State.
Mr. Dilip Sharma, Senior Advocate with Mr. Manish rt Sharma, Advocate, for respondent No.4.
CWP No. 5265/2023 & CMP No.10205/2023 Though, reply filed on behalf of respondents No.1 to 3 is on record, but before passing further orders, this Court deems it necessary to call for the records.
List on 21.11.2023, on which date, learned Additional Advocate General shall produce record with regard to previous posting of the petitioner as well as respondent No.4, alongwth D.O Notes, if any, issued in their favour.
Interim order to continue till further orders.
(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:41:08 :::CIS