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State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

10. Preparation of demand note for water usage charges and service thereof

- The Assistant Executive Engineer In-charge of an area shall prepare a record of water used by consumers of that area and the water usage charges for such consumption payable by each consumer in form-III A or form III B, as the case may be, and serve a demand note on each such consumer twice a year on first April and first October every year with a copy the Executive Engineer for record.