Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Punjab-Haryana High Court

Sukrti Bhutani vs Panjab University And Ors on 1 July, 2015

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                ******
                                                 CWP No.10099 of 2015
                                            Date of Decision:01.07.2015

                                ******
Ms.Sukriti Bhutani
                                                                 . . . . Petitioner
                                  Vs.

Panjab University and others
                                                               . . . .Respondents
                                ******

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
                               ******
Present: - Mr. Vasu Gambhir, Advocate, for
           Mr.Gurinder Pal Singh, Advocate,
           for the petitioner.

           Mr.Amar Vivek, Advocate, Advocate,
           for respondent No.1 to 3.

           Mr.Gaurav Chopra, Advocate,
           for respondent No.4.

                         ******
RAKESH KUMAR JAIN, J. (ORAL)

For order, see detailed order of even date passed in CWP No.20542 of 2014 titled as "Naina Krishan Vs. Union of India and others".

(RAKESH KUMAR JAIN) 01.07.2015 JUDGE Vivek VIVEK PAHWA 2015.07.06 11:39 I attest to the accuracy and authenticity of this document