Punjab-Haryana High Court
Sukrti Bhutani vs Panjab University And Ors on 1 July, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.10099 of 2015
Date of Decision:01.07.2015
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Ms.Sukriti Bhutani
. . . . Petitioner
Vs.
Panjab University and others
. . . .Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: - Mr. Vasu Gambhir, Advocate, for
Mr.Gurinder Pal Singh, Advocate,
for the petitioner.
Mr.Amar Vivek, Advocate, Advocate,
for respondent No.1 to 3.
Mr.Gaurav Chopra, Advocate,
for respondent No.4.
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RAKESH KUMAR JAIN, J. (ORAL)
For order, see detailed order of even date passed in CWP No.20542 of 2014 titled as "Naina Krishan Vs. Union of India and others".
(RAKESH KUMAR JAIN) 01.07.2015 JUDGE Vivek VIVEK PAHWA 2015.07.06 11:39 I attest to the accuracy and authenticity of this document