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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977

(d)In Sub-rule (iii-a) as so inserted the words "with weights not exceeding three quintals" and in Sub-rule (iii-b) with weight exceeding two quintals" have been deleted, vide Orissa Gazette, Extraordinary No. 1181, dated 21.8.1971.