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State of Jharkhand - Section
Section 5 in Jharkhand Building Byelaws 2016
5. Application.
- 5.1 Any person who intends to develop land, erect, re-erect or make additions or alterations in any building, demolish any building or subdivide a plot for development shall apply to the Competent Authority. The Competent Authority may prescribe separate formats for different categories of buildings and group housing and land development.| Sl. | Item | Site Plan | Building Plan | ||||
| Computer Print/White Print | Blue Print | Ammonia Print | Computer Print/White Print | Blue Print | Ammonia Print | ||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1 | Plot Line | Thick Black | Thick Black | Thick Black | Thick Black | Thick Black | Thick Black |
| 2 | Existing Street | Green | Green | Green | - | - | - |
| 3 | Future Street | Green dotted | Green dotted | Green dotted | Green dotted | - | - |
| 4 | Permissible Building | Thick dotted black | Thick dotted black | Thick dotted black | Thick | Thick | Thick |
| 5 | Open Spaces | No Colour | No Colour | No Colour | No Colour | No Colour | No Colour |
| 6 | Existing outline | Black | White | Blue | Black | White | Black |
| 7 | Work Proposed to be demolished | Yellow hatched | Yellow hatched | Yellow hatched | Yellow hatched | Yellow hatched | Yellow hatched |
| 8 | Proposed work- | ||||||
| (a) Additions and alterations | Red tilled | Red | Red | Red | Red | Red | |
| (b) Entirely new work | Not to be coloured | Not to be coloured | Not to he coloured | Not to be coloured | Not to be coloured | Not to be coloured | |
| 9 | Drainage and sewerage work | Red dotted | Red dotted | Red dotted | Red dotted | Red dotted | Red dotted |
| 10 | Water Supply work | Black dotted thin | Black dotted thin | Black dotted thin | Black dotted thin | Black dotted thin | Black dotted thin |