Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(7)(xv) in Andhra Pradesh Revised Building Rules, 2008 (xv)The height of the building will be calculated after excluding the parking floors for the purpose of computation of minimum setbacks to be left.