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[Cites 0, Cited by 0] [Section 14(3D)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3D)(c) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(c)The Regional Station Management Committee shall advise the Head of the regional station on the functioning aspects of teaching wing, research wing, and extension wing, if he is present in the regional station, and also on the administrative matters of the regional station.