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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Plant Quarantine (Regulation of Import into India) Order, 2003

(2)Every application or online application for permit to import live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents, shall be made in the PQ Form 12 at least thirty days in advance to Plant Protection Adviser along with a fee of Rs. 1000/- towards registration in the form of bank draft issued in favour of the Accounts Officer, Directorate of Plant Protection Quarantine and Storage, Faridabad-121001.