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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(64) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(64)"Transaction of Business Regulations" means the Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005;