Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Karnataka - Section Section 23 in Karnataka Town and Country Planning Act, 1961 23. [ [Omitted by Act 1 of 2005 w.e.f. 14.02.2005] xxx]
