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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(6) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(6)Special Police Officer should ordinarily by chosen from among the respectable, loyal, and influential persons of the neighbourhood, whose authority is likely to be respected by the masses and who. are likely to use their influence to prevent disturbances. In no case, should a Special Police Officer be appointed as a punitive measure.