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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(4)(d) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(d)proof of registration under the Companies Act, 1956 (1 of 1956), the Indian Partnership Act, 1932 (9 of 1932), the Haryana Co-operative Societies Act, 1984 (22 of 1984) or a Government agency, as the case may be.