Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 23] [Entire Act] Union of India - Section Section 124 in Finance Act, 1999 124. Insertion of new Chapter IIIA. - After Chapter III of the Central Excise Act, the following Chapter shall be inserted, namely :-"Chapter IIIA Advance Rulings
