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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1) in The Orissa Boiler Operation Engineers' Rules, 2000

(1)Candidates for examination for 1st Class, 2nd Class and restricted certificate of proficiency as Boiler Operation Engineer shall pay a fees of Rs. 500.00, Rs. 400.00 and Rs. 300.00 respectively which shall not except as otherwise provided in the rules, be refundable.