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State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

12. Connection from main line

Ordinarily no water connection shall be given from the main supply line. However, the Chief Engineer may, on the recommendation of Superintending Engineer, grant = to 1 inch dia water supply connection from the main supply line of less than 6 inches dia in exceptional cases for installation of fire fighting equipments and providing water supply to district hospitals or other vital installations of the Government:Provided that water utilized for firefighting purposes shall be free of cost.