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Madhya Pradesh High Court

Puran Singh vs Ravi Bamniya on 28 May, 2024

Author: Anil Verma

Bench: Anil Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 5630 of 2023 (PURAN SINGH AND OTHERS Vs RAVI BAMNIYA) Dated : 28-05-2024 Shri Ashirwad Joshi Advocate for petitioners.

List after summer vacation.

(ANIL VERMA) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 29-05-2024 10:28:50