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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)No petition, document or other material contained in any language other than Punjabi or Hindi or English shall be accepted by the Commission unless the same is accompanied by a translation thereof in Punjabi, Hindi or English.