Section 101(1) in The Orissa Factories Rules, 1950
(1)Annual return-On or before the 31st January of each year in [Combined Annual Returns] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.] [The manager shall furnish information in the relevant portions of the Combined Annual Returns] [Inserted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.], in duplicate.