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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Himachal Pradesh - Subsection

Section 51(1)(b) in Himachal Pradesh Societies Registration Act, 2006

(b)if the order is made by the subordinate officers, appointed under sub-section(2) of section 3 or any other person, to the Registrar appointed, under sub-section (1) of section 3.