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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Tamilnadu - Subsection

Section 125(1)(iii) in Tamil Nadu Co-operative Societies Rules, 1988

(iii)in the case of the other movable property except as aforesaid, the person in possession of it from giving it over to the judgement-debtor.